Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(4) in The Mineral Conservation And Development Rules, 1988

(4)The Controller General or the authorised officer may by an order in writing made before the proposed date of commencement of stopping operations prohibit the stopping or allow it to be done under such conditions as may be specified in the order.