Madhya Pradesh High Court
Akash Tahir vs General Administration Department on 18 November, 2015
_L W.P NO.7845[2015 18.11.2015
:
Shri L.C Patne, learned counsel for the petitioner.
As prayed by Shri Patne, list this matter along with the record of W.P.No.684l/15 and W.P.No.6842/15 on 20.11.2015.
(SUJOY PAUL) JUDGE hk/