Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] UT Ladakh - Subsection Section 13(1) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.) (1)A place of worship or shrine maintained by the Government under this Act shallnot be used for any purpose inconsistent with its character.
