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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(1) in Multi State Co-Operative Societies Act, 1984

(1)A multi-State co-operative society shall, out of its net profits in any year -
(a)transfer an amount not less than twenty-five per cent to the reserve fund; and
(b)credit such portion, as may be prescribed, to the co-operative education fund maintained by the National Co-operative Union of India Limited, New Delhi.