(1)Every inmate shall be provided, in accordance with the scale prescribed with -(a)food, which shall be wholesome, palatable and hygenic ;(b)clothing, which shall be suitable for the climate and adequate for personal hygiene, and which may be conspicuous for each category of inmates, but shall not be humiliating or degrading;(c)bedding, which shall be suitable and sufficient for the climate; and(d)other equipment as may be necessary.
