Supreme Court - Daily Orders
M Tech Developers Pvt. Ltd. Through Its ... vs State Of Nct Of Delhi on 30 July, 2019
ITEM NO.1501 COURT NO.6 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 15/2019
(Arising out of impugned final judgment and order dated 08-10-2018
in CRLMC No. 2856/2015 passed by the High Court of Delhi at New
Delhi)
M TECH DEVELOPERS PVT. LTD. Petitioner(s)
VERSUS
STATE OF NCT OF DELHI & ORS. Respondent(s)
Date : 30-07-2019 This petition was called on for pronouncement of order today.
For Petitioner(s) Mr. Atul Kumar,Adv.
Mr. Ishan Dewan,Adv.
Ms. Deepali,Adv.
Mr. S. K. Verma, AOR For Respondent(s) Ms. Supriya Juneja, AOR Hon'ble Mr. Justice Abhay Manohar Sapre pronounced the Non-Reportable order of the Bench comprising His Lordship and Hon'ble Ms. Justice Indu Malhotra.
The special leave petition is dismissed in terms of the signed Non-Reportable order.
Pending application, if any, shall also stand disposed of.
(Anita Malhotra) (Chander Bala)
Court Master Court Master
(Signed Non-Reportable order is placed on the file.) Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2019.07.30 17:57:00 IST Reason: