Delhi High Court - Orders
Rahul Chattopadhyay vs Disciplinary Committee Bench Iii The ... on 4 May, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~131
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13377/2021 & CM APPL. 42145/2021(Stay)
RAHUL CHATTOPADHYAY ..... Petitioner
Through: None
versus
DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
CHARTERED ACCOUNTANTS OF INDIA & ANR.
..... Respondent
Through: Ms. Pooja M. Saigal, Mr. Simrat
Singh Pasay and Mr. Chaitanya
Pandey, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 04.05.2022 Due to paucity of time, the matter could not be heard today. List on 29.07.2022.
Interim order to continue.
YASHWANT VARMA, J.
MAY 4, 2022/SU Signature Not Verified Digitally Signed By:NEHA Signing Date:05.05.2022 12:16:33