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[Cites 0, Cited by 2] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5) in Gold (Control) Act, 1968

(5)Subject to any general or special direction given or condition imposed by the Administrator any person authorised by the Administrator to exercise any powers may exercise those powers in the same manner and with the same effect as if they had conferred on that person directly by this Act and not by way of authorisation.