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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Andhra Pradesh - Subsection

Section 79(1) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

(1)The Presiding Officer shall at the close of the poll prepare an account of votes recorded in Form - XXXVI and enclose it in a separate cover with the words "Account of Votes Recorded" superscribed thereon.