Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 17 in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

17. Dean, Academic Affairs of University.

(1)The Dean, Academic Affairs of University shall look after the academic affairs of the University.
(2)The mode of appointment, powers and duties of the Dean, Academic Affairs of University shall be such, as may be prescribed by the Statutes.