Calcutta High Court (Appellete Side)
Mmtc Ltd vs Asstt.Commissioner Of Commercial ... on 24 August, 2010
Author: Kalyan Jyoti Sengupta
Bench: Kalyan Jyoti Sengupta
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. WP.TT/37 of 2010
In the matter of MMTC LTD. Petitioner
versus
ASSTT.COMMISSIONER OF COMMERCIAL TAXES & ORSOpposite Party
For Petitioner : DEBASISH GHOSH
For Respondent :
BEFORE : Hon'ble JUSTICE KALYAN JYOTI SENGUPTA Hon'ble JUSTICE KANCHAN CHAKRABORTY ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 24/08/10