Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 35 in Rajasthan Factories Rules, 1951 35. Source of supply. The water provided for drinking shall be supplied(a)from [x x x] [Omitted by No. 1 dated 24.3.1979.] a public water supply system, or(b)from any other source approved in writing by the Health Officer.
