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[Cites 0, Cited by 0] [Section 188(2)] [Section 188] [Entire Act]

State of Punjab - Subsection

Section 188(2)(a) in The Punjab Motor Vehicles Rules, 1989

(a)to any trailer having not more than two wheels and not exceeding 771 kilograms in weight laden when used singly and not in a train with other trailers;