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[Cites 0, Cited by 0] [Section 11OB(1)] [Section 11OB] [Entire Act]

Union of India - Subsection

Section 11OB(1)(b) in Income Tax Rules, 1962

(b)the Board shall serve a deficiency letter on the applicant if any defect is noticed in the application in Form No.3CS or if any relevant document is not attached thereto;