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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Milk and Milk Product Order, 1992

(3)The terms and conditions of appointment of the [* * *] [The words 'Member Secretary' omitted by S.O. 111 (E), dated 17th February, 1993.] the non-official members shall be such as the Central Government may from time to time determine.