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State of Telangana - Section

Section 70FF in Greater Hyderabad Municipal Corporation Act, 1955

70FF. [ Delegation of powers of the Commission. [Section 70-FF inserted with marginal heading by Act No.28 of 2005.]

- The State Election Commissioner may by order in writing, delegate to any officer or authority in the State Government, either generally or as respects any particular matter or class of matters any powers of the Commission under this Act.]