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State of Madhya Pradesh - Section

Section 70 in Madhya Pradesh Farmers' Organisation Election Rules, 1999

70. The election shall be by secret ballot and shall conclude on a single day. The programme shall be as follows :-

(i) Receipt of Nominations 11.00 a.m. to 12.00 noon
(ii) Scrutiny of nominations and publication offinal list of nominations 12.30 p.m. to 1 p.m.
(iii) Withdrawal of nominations 1.00 p.m. to 1.30 p.m.
(iv) Publication of final list of contestants 2.00 p.m.
(v) Elections in the event of contest 3.00 p.m. to 5.00 p.m.
(vi) Counting and declaration of results Immediately after the poll:
Provided that the procedure for filing of nominations shall be according to Rules 11 to 19 in Chapter III of the Election Rules.