Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(8) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972 (8)Nomination papers which are not received by the Returning Officer before the date and the time appointed in that behalf shall be rejected.
