Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 58 in Assam Prisons Act, 2013 58. News. - The inmates shall be kept informed regularly of the important items of news by the reading of newspapers, by the hearing of radio transmission or by similar means as provided or authorized in the prison.
