Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Madhya Pradesh - Subsection Section 88(h) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 (h)to consider all matters arising out of the conduct of examinations and to make recommendations, when necessary, to the Board.
