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Bombay High Court

Hemant Mahipatray Shah And Anr vs Anand Upadhyay And Anr on 28 June, 2024

Author: Prithviraj K. Chavan

Bench: Prithviraj K. Chavan

                                                                 Board Sr.No.:-901

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 3034 OF 2022

 Hemant Mahipatray Shah And Anr             ....PETITIONER
           V/S
 Anand Upadhyay And Anr                   ....RESPONDENT

WITH CR. WRIT PETITION NO. 3036 OF 2022 Hemant Mahipatray Shah And Anr ....PETITIONER V/S Anand Upadhyay And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3038 OF 2022 Hemant Mahipatray Shah And Anr ....PETITIONER V/S Anand Upadhyay And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3037 OF 2022 Hemant Mahipatray Shah And Anr ....PETITIONER V/S Anand Upadhyay And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3039 OF 2022 Page 1/2 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 15/07/2024 08:35:33 ::: Hemant Mahipatray Shah And Anr ....PETITIONER V/S Sahil Arora And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3035 OF 2022 Hemant Mahipatray Shah And Anr ....PETITIONER V/S Anand Upadhyay And Anr ....RESPONDENT Adv. Puneet Jain, Adv. Pawan Ved, Adv. Aishwarya Kantawala, Adv. Diya Jayan i/b Meghashyam Kocharekar for Petitioner Mr.Suresh Kumar for Respondent No. - 2. Mr. M.G.Patil - APP for State.


        CORAM :                HON'BLE SHRI JUSTICE PRITHVIRAJ K.
                               CHAVAN J
        DATE :                 28th June, 2024
 P.C. :

S. O. to 05/07/2024 ( at 2.30 pm).

( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 15/07/2024 08:35:33 :::