Section 2 in The Paradip Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2011
2. The said Regulations shall come into force on the date of their publication in the Official Gazette.
In exercise of the powers conferred by Section 28 of the Major Port Trusts Act, 1963 (38 of 1963), the Board of Trustees of Paradip Port hereby makes the following regulations, namely:-
