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Madhya Pradesh High Court

Dr.Anand Rai vs The State Of Madhya Pradesh on 12 May, 2022

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 22720 of 2020 (DR.ANAND RAI Vs THE STATE OF MADHYA PRADESH) Dated : 12-05-2022 Shri Somil Ekadi appeared for Petitioner.

Ms. Varsha Thakur Dy. G.A. appearing on behalf of Advocate General/State.

Counsel for the petitioner prays that arguing counsel is not available and prays for adjournment.

By way of last indulgence, the case is adjourned.

List the matter after ensuing summer vacation. I.R., if any, shall continue till the next date of hearing.

(RAJENDRA KUMAR (VERMA)) JUDGE amit Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2022.05.13 11:23:20 IST