Bombay High Court
Radha Shamsunder Pal (Since Decd. Thr. ... vs Dattatraya Ramchandra Pawar Thr Legal ... on 17 January, 2020
Author: Sadhana S. Jadhav
Bench: Sharmila Deshmukh, Sadhana S. Jadhav
1 12.13.665.666.19.doc
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE SIDE
SECOND APPEAL NO. 665 OF 2019
WITH
CIVIL APPLICATION NO. 1266 OF 2019
WITH
SECOND APPEAL NO. 666 OF 2019
WITH
CIVIL APPLICATION NO. 1261 OF 2019
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Office Notes, Office Memoranda of Court's or Judge's Orders Coram, appearances, Court's Orders or directions and Registrar's Orders Ms. Sharmila Deshmukh, advocate for appellants. Mr. Satyajeet Shirke, advocate for respondents.
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CORAM : SMT. SADHANA S. JADHAV, J
DATE : JANUARY 17, 2020.
P.C.:-
1 Learned Counsel for the appellant seeks
time to file additional compilation of documents. The same to be filed within one week from Talwalkar 1/2 ::: Uploaded on - 18/01/2020 ::: Downloaded on - 19/01/2020 00:42:35 ::: 2 12.13.665.666.19.doc today. At the request of the learned Counsel for the respondents, stand over to 27/1/2020.
2 Learned Counsel for the respondents submits that the respondents would not prosecute execution for a period of one week.
(SMT. SADHANA S. JADHAV, J) .....
Talwalkar 2/2 ::: Uploaded on - 18/01/2020 ::: Downloaded on - 19/01/2020 00:42:35 :::