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State of Odisha - Section

Section 7 in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

7. Pass Book.

- With the remittances, the pass Book of the Samiti shall be sent to the treasury, Upon receipt of money by the treasury both sides of the Pass Book shall be written upto date by the treasury. The entries shall be initialled by the Treasury Officer and the book returned to the Samiti Office.