Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(10) in The Haryana Advocates' Welfare Fund Rules, 2014

(10)The approved minutes of the previous meeting shall be read and confirmed at the next meeting of the Trustee Committee.