Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Jammu-Kashmir - Subsection Section 10(4) in The Prevention of Corruption Act, Svt. 2006 [Jammu and Kashmir] (4)The Director and the officers and staff subordinate to him shall hold office for such term and on such conditions as the Government may from time to time determine.
