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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(2)All weights, measures and weighing and measuring instruments shall be tested in a clean condition, and if necessary, the Inspector shall require the owner or user to clean them.