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State of Maharashtra - Section

Section 82 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

82. Composition of the cadre/cadres of Ministerial Staff Members.

- The cadre or cadres of ministerial staff members shall consist of such members of employees and with such designations as may from time to time, be determined by the Vice-Chancellor in accordance with clause (c) of section 13; subject to approval by the State Government.