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Supreme Court - Daily Orders

State Of Tamil Nadu vs The Adminstration Tnstc Employees ... on 11 December, 2025

Bench: Vikram Nath, J.K. Maheshwari, Pamidighantam Sri Narasimha

                                                       1

                                      IN THE SUPREME COURT OF INDIA

                                             INHERENT JURISDICTION

                               CURATIVE PETITION (C) Nos.268-269 OF 2025

                                                     IN

                                    REVIEW PETITION (C) Nos.42-43 OF 2025

                                                     IN

                           SPECIAL LEAVE PETITION (C) Nos.28238-28239 OF 2024




     STATE OF TAMIL NADU & ORS.                                                   PETITIONER(S)




                                                 VERSUS




     THE ADMINISTRATION TNSTC EMPLOYEES PENSION
     TRUST & ORS.                                                                 RESPONDENT(S)




                                                 O R D E R

1. We have gone through the Curative Petitions and the relevant documents.

2. In our opinion, no case to entertain these Curative Petitions is made out within the parameters indicated by this Court in the case of Rupa Ashok Hurra vs. Ashok Hurra & Anr., (2002) 4 Signature Not Verified SCC 388.

Digitally signed by SATISH KUMAR YADAV Date: 2025.12.22 16:39:04 IST

3. Reason:

Hence, the Curative Petitions are dismissed.
………../2- 2

4. As a result, the pending application(s), if any, shall stand disposed of.

................…......CJI. (SURYA KANT) ..............……...…......J. (VIKRAM NATH) ..............……..………….....J. (J.K. MAHESHWARI) ..............……...........J. (PAMIDIGHANTAM SRI NARASIMHA) ..............…….........J. (MANOJ MISRA) NEW DELHI;

DECEMBER 11, 2025.

                                       3

ITEM NO.1001                                                  SECTION XII

                S U P R E M E C O U R T O F            I N D I A
                        RECORD OF PROCEEDINGS

CURATIVE PET(C) Nos.268-269/2025            in   R.P.(C)     Nos.42-43/2025    in

SLP(C) Nos.28238-28239/2024 STATE OF TAMIL NADU & ORS. Petitioner(s) VERSUS THE ADMINISTRATION TNSTC EMPLOYEES PENSION TRUST & ORS.

Respondent(s) Date : 11-12-2025 These petitions were circulated today.

CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE VIKRAM NATH HON'BLE MR. JUSTICE J.K. MAHESHWARI HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE MANOJ MISRA By Circulation UPON perusing papers the Court made the following O R D E R The Curative Petitions are dismissed in terms of the signed order.
As a result, the pending application(s), if any, shall stand disposed of.
(SATISH KUMAR YADAV) (PREETHI T.C.) ADDITIONAL REGISTRAR ASSISTANT REGISTRAR (signed order is placed on the file)