Supreme Court - Daily Orders
State Of Tamil Nadu vs The Adminstration Tnstc Employees ... on 11 December, 2025
Bench: Vikram Nath, J.K. Maheshwari, Pamidighantam Sri Narasimha
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IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
CURATIVE PETITION (C) Nos.268-269 OF 2025
IN
REVIEW PETITION (C) Nos.42-43 OF 2025
IN
SPECIAL LEAVE PETITION (C) Nos.28238-28239 OF 2024
STATE OF TAMIL NADU & ORS. PETITIONER(S)
VERSUS
THE ADMINISTRATION TNSTC EMPLOYEES PENSION
TRUST & ORS. RESPONDENT(S)
O R D E R
1. We have gone through the Curative Petitions and the relevant documents.
2. In our opinion, no case to entertain these Curative Petitions is made out within the parameters indicated by this Court in the case of Rupa Ashok Hurra vs. Ashok Hurra & Anr., (2002) 4 Signature Not Verified SCC 388.
Digitally signed by SATISH KUMAR YADAV Date: 2025.12.22 16:39:04 IST3. Reason:
Hence, the Curative Petitions are dismissed.
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4. As a result, the pending application(s), if any, shall stand disposed of.
................…......CJI. (SURYA KANT) ..............……...…......J. (VIKRAM NATH) ..............……..………….....J. (J.K. MAHESHWARI) ..............……...........J. (PAMIDIGHANTAM SRI NARASIMHA) ..............…….........J. (MANOJ MISRA) NEW DELHI;
DECEMBER 11, 2025.
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ITEM NO.1001 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CURATIVE PET(C) Nos.268-269/2025 in R.P.(C) Nos.42-43/2025 in
SLP(C) Nos.28238-28239/2024 STATE OF TAMIL NADU & ORS. Petitioner(s) VERSUS THE ADMINISTRATION TNSTC EMPLOYEES PENSION TRUST & ORS.
Respondent(s) Date : 11-12-2025 These petitions were circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE VIKRAM NATH HON'BLE MR. JUSTICE J.K. MAHESHWARI HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE MANOJ MISRA By Circulation UPON perusing papers the Court made the following O R D E R The Curative Petitions are dismissed in terms of the signed order.
As a result, the pending application(s), if any, shall stand disposed of.
(SATISH KUMAR YADAV) (PREETHI T.C.) ADDITIONAL REGISTRAR ASSISTANT REGISTRAR (signed order is placed on the file)