Section 13(4)(a) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015

[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

(a)It shall be undesirable in view of the discipline and common interest of the school to keep such a person in the service of the school, or

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