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[Cites 0, Cited by 0] [Section 259(2)] [Section 259] [Entire Act]

State of West Bengal - Subsection

Section 259(2)(h) in West Bengal Municipal Corporation Act, 2006

(h)"storage buildings" that is to say, any buildings or part thereof used primarily for the storage or sheltering of goods, wares or merchandises as in warehouses such building shall include cold storages, freight depots, transit sheds, store houses, public garages, hangars, truck terminals, grain elevators, barns and stables;