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[Cites 0, Cited by 1] [Section 16(2)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2)(h) in The Orissa Water Supply and Sewerage Board Act, 1991

(h)to approve tariffs for water supply and sewerage services applicable to respective local areas comprised within the jurisdiction of the Board and such other local bodies as have entered into an agreement with the Board for such purpose;