Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 265 in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

265. Office of the executor is gratuitous.

- The office of the executor is gratuitous, unless remuneration is provided for by the testator, in the will.