Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Punjab - Subsection Section 25(vi) in The Punjab Backward Classes Land Development and Finance Corporation Act, 1976 (vi)any banking institution notified by the Central Government under section 51 of the Banking Regulation Act, 1949;
