Section 13 in The Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959
13. Custody of the Fund.
(1)The Board shall open a Savings Bank Account to be called 'The Rajasthan Khadi & Village Industries Provident Fund Account' with a Scheduled Bank, and by the 10th day of each month shall pay in to such account, the amount of all subscription recovered under the provision of rule 8 and of the contribution payable under the provisions of rule 9.(2)The Secretary of the Board shall operate upon the 'Rajasthan Khadi and Village Industries Board's Provident Fund Account'.
