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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(1)(c) in Baddi University of Emerging Sciences and Technology (Establishment and Regulation) Act, 2009

(c)five persons, nominated by the sponsoring body out of whom two shall be eminent educationists;