Calcutta High Court
Brand Value Communications Ltd vs Elite Furniture Pvt. Ltd on 19 February, 2015
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
CP No.1040 of 2014
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF :
BRAND VALUE COMMUNICATIONS LTD.
AND
ELITE FURNITURE PVT. LTD.
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 19th February, 2015.
Mr. R. L. Mitra, Advocate for the petitioning creditor.
Ms.Aiman Abdullah, Mr. Sujit Kr. Singh, Advocates for the company.
The Court : On the prayer of the learned advocate for the company, let this matter stand adjourned for a fortnight for further consideration.
(BISWANATH SOMADDER, J.) pa