Andhra Pradesh High Court - Amravati
M/S. Lakshmi Transcon Pvt. Ltd vs The Assistant Commissioner St on 20 September, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.28742 of 2022
PROCEEDING SHEET
Sl.No
ORDER
DATE
3. 20.09.2022 CPK, J & AVRB, J On a request made by the learned Government Pleader for Commercial Tax, list on 22.9.2022 for filing counter.
___________ CPK, J ___________ AVRB, J AMD