Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Assam - Subsection

Section 72(2)(n) in Assam State Housing Board Act, 1972

(n)The date before which, the form in which, the interval at which and the matters on which reports shall be submitted under section 67;