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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(f) in Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012

(f)The words and expressions used in this Scheme, but not defined shall have the same meaning as assigned to them in the Punjab Privately Managed Recognized Schools (Security of Service) Act, 1979, rules made thereunder and the Punjab Civil Services Rules.