Calcutta High Court
Inreco Entertainment Private Limited vs Bhikari Bal Foundation And Ors on 26 November, 2024
OCD-1
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
CS-COM/503/2024
[OLD NO CS/89/2023]
IA NO: GA/1/2023
INRECO ENTERTAINMENT PRIVATE LIMITED
VS
BHIKARI BAL FOUNDATION AND ORS.
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: 26th November, 2024.
Appearance:
Mr. Suvasish Sengupta, Adv.
Mr. S. Datta, Adv.
Ms. Samaita Das Chowdhury, Adv.
...for the plaintiff
Ms. Shreya Agarwal, Adv.
...for the respondent nos. 1 and 2
Mr. Siddharth Vardhman, Adv.
Mr. Phiroze Edulji, Adv.
Ms. Neel Mason, Adv.
Ms. Priyanka Bhattacharya, Adv.
...for the defendant no.3 The Court:- Mr. Suvasish Sengupta, learned counsel appearing for the plaintiff.
Ms. Shreya Agarwal, learned counsel appearing for the defendant nos. 1 and 2.
Mr. Siddhartha Vardhman,, learned counsel appearing for the defendant no. 3 It is found from the records that this matter relating to the intellectual property and filed in the year 2023. Thus, this Court is not having determination to hear the matter. 2
Accordingly, CS-COM/503/2024 (Old No CS/89/2023) along with all connected applications are released from the list of this Court.
The department is directed to assign the IP number in the suit and to place before the appropriate Bench having determination.
(KRISHNA RAO, J.) S.Bag