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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(1)(b) in Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015

(b)[ Seize cow or beef in respect of which he suspects that any provisions of this Act has been, is being or is about to be contravened, along with the vehicle in which such cow or beef is found, and thereafter take all measures necessary for securing the production of the cow or beef so seized, in a court and for the safe custody pending such production;] [Substituted by Haryana Act No. 36 of 2019, dated 31.10.2019]