Section 22(2)(vii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

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State of Gujarat - Subsection

Section 22(2)(vii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(vii)to approve and to recommend to the Executive Council proposals for the institution of professorships, readerships, lectureships and any other posts of teachers required by the University and for prescribing the duties of such posts;

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State of Gujarat - Subsection

Section 22(2)(vii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003