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[Cites 0, Cited by 0] [Section 97(7)] [Section 97] [Entire Act]

State of Madhya Pradesh - Subsection

Section 97(7)(i) in The M.P. Motor Vehicles Rules, 1994

(i)for carrying labourers and the member of the family of agriculturist for the purpose of agriculture or any purpose connected with agriculture including sale and purchase of articles or agriculture.