Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(b) in Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971 (b)every lease or other arrangement where under any scheduled undertaking or the management thereof has been transferred to any person shall cease to have effect;
