Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act] NCT Delhi - Subsection Section 32(2)(a) in The Delhi and Ajmer Merwara Land Development Act, 1948 (a)the conduct of business by the Board and the procedure to be followed at meetings of the Board;