Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] Union of India - Subsection Section 11(1)(b) in The Jayanti Shipping Company (Acquisition Of Shares) Act, 1971 (b)require any person having the possession, custody or control of any register or record of the company to produce such register or record;