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Delhi High Court - Orders

Kailash Aggarwal And Anr vs Ms. Chandan Ramamurthi And Anr on 18 September, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~28 & 29
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    28
                                    +       CS(OS) 1279/2010
                                            KAILASH AGGARWAL AND ANR.         ..... Plaintiffs
                                                        Through: Mr. Sachin Chopra, Mr. Kamal
                                                        Bansal, Ms. Astha Gupta and Ms. Monika
                                                        Verma, Advocates

                                                                                 versus

                                            MS. CHANDAN RAMAMURTHI AND ANR.
                                                                                 ..... Defendants
                                                         Through: Mr. Rajiv Kumar Ghawana and
                                                         Mr. Neelaksh Sharma, Advocates for D-1
                                                         along with D-1 in person.
                                                         Mr. Raman Kapur, Senior Advocate with
                                                         Mr. Baban Kumar Sharma, Advocates for D-
                                                         2.

                                    29
                                    +       CS(OS) 1992/2013 & I.A. 21195/2013, I.A. 25631/2014, I.A.
                                            25632/2014, I.A. 12764/2015, I.A. 10226/2018, I.A. 2229/2021
                                            & I.A. 2230/2021

                                            CHANDAN RAMAMURTHI & ANR          ..... Plaintiffs
                                                       Through: Mr. Rajiv Kumar Ghawana and
                                                       Mr. Neelaksh Sharma, Advocates

                                                                                 versus

                                            M.R KRISHNAMURTHI & ANR            ..... Defendants
                                                        Through: Mr. Raman Kapur, Senior
                                                        Advocate with Mr. Baban Kumar Sharma,
                                                        Advocates for D-2.
                                                        Mr. Sachin Chopra, Mr. Kamal Bansal, Ms.
                                                        Astha Gupta and Ms. Monika Verma,
                                                        Advocates for D-3 & 4.

                                            CORAM:
                                            HON'BLE MS. JUSTICE JYOTI SINGH
                                    CS(OS) 1279/2010 & connected matter                                                    Page 1 of 2


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/09/2023 at 22:08:08
                                                                                  ORDER

% 18.09.2023 I.A. 2173/2021 (exemption) in CS(OS) 1279/2010 Allowed, subject to all just exceptions. Application stands disposed of. I.A. 2172/2021 (for early hearing, by Plaintiffs) in CS(OS) 1279/2010 Learned counsel for the Plaintiffs submits that he does not wish to press this application.

Application stands disposed of as not pressed. CS(OS) 1279/2010 CS(OS) 1992/2013 List on 30.11.2023 at 2:15 p.m. JYOTI SINGH, J SEPTEMBER 18, 2023/kks CS(OS) 1279/2010 & connected matter Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 22:08:08