Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Haryana - Subsection

Section 54(2)(h) in The Haryana Electricity Reform Act, 1997

(h)the constitution of the Commission Advisory Committee.